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[Cites 0, Cited by 0] [Section 14(9)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(9)(ii) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(ii)The application shall be accompanied with the prescribed renewal fee as required. The Bus Body Builder may request for change in scope of accreditation or category, which shall explicitly be mentioned in the application form;