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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(9) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(9)Renewal of Accreditation and Re-Assessment:
(i)The Bus Body Builder may apply for renewal of accreditation by submitting an application in Form No. BBB-1 in two copies;
(ii)The application shall be accompanied with the prescribed renewal fee as required. The Bus Body Builder may request for change in scope of accreditation or category, which shall explicitly be mentioned in the application form;
(iii)The request for renewal shall be submitted at least six months before the expiry of the validity of accreditation. Accreditation status of the Bus Body Builder shall expire on the validity date mentioned in the certificate, in case there is no application in time. The Bus Body Builder shall have to apply afresh and the continuity of the Certificate would stand cancelled;
(iv)The procedure for processing of renewal application is similar to that of fresh application;
(v)If the results of reassessment visit are positive and all non-conformities are closed before the expiry of the certificate then the validity of the certificate shall be extended by another four years without any discontinuity; and
(vi)A new certificate of accreditation shall be issued on renewal, however, the Certificate number remains same.