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State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

14. Application for registration.

(1)Every person desiring to store and sell cotton seeds within a district shall require to obtain district level certificate of registration, where as storage and selling of cotton seeds in more than one district, production of cotton seeds; processing and packing of cotton seeds; importing or exporting of cotton seeds shall require to obtain state level certificate of registration.
(2)Every person desiring to obtain registration for production, processing, selling, storage, exporting or importing cotton seeds shall make an application in duplicate in Form A (district level) or Form B (state level) as applicable, together with a fee of Rs.500/- (Rupees five hundred) for registration, to the Controller or any authority designated for the purpose.
(3)The applicant shall produce all the necessary documents prescribed from time to time, along with the application.