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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(5) in UNIVERSITY GRANTS COMMISSION [CATEGORISATION OF UNIVERSITIES (ONLY ) FOR GRANT OF GRADED AUTONOMY] (FIRST AMENDMENT) REGULATIONS, 2022

5.7Universities may offer courses in the Open and Distance Learning mode , with approval of the Commission , provided it satisfies all the conditions laid down under the regulations , by whatever name they are called ,pertaining to open and distance learning mode notified by the UGC from time to time.Note : The principal regulations were published in the Gazette of India Extraordinary Part III, Section 4 vide F. No. 1-8/2017 (CPP -II)dated 12th February,2018