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Union of India - Section

Section 2 in UNIVERSITY GRANTS COMMISSION [CATEGORISATION OF UNIVERSITIES (ONLY ) FOR GRANT OF GRADED AUTONOMY] (FIRST AMENDMENT) REGULATIONS, 2022

2. In the University Grants Commission (Categorization of Universities (only ) for Grant of Graded Autonomy) Regulations ,2018 ,the clause 4.10 of regulation 4 shall be replaced by :

4.10Universities may offer courses in the Open and Distance Learning mode , without approval of the Commission ,provided it satisfies all the conditions laid down under the regulations, by whatever name they are called ,pertaining to open and distance learning mode notified by the UGC from time to time.Clause 5.7 of regulation 5 shall be replaced by:
5.7Universities may offer courses in the Open and Distance Learning mode , with approval of the Commission , provided it satisfies all the conditions laid down under the regulations , by whatever name they are called ,pertaining to open and distance learning mode notified by the UGC from time to time.Note : The principal regulations were published in the Gazette of India Extraordinary Part III, Section 4 vide F. No. 1-8/2017 (CPP -II)dated 12th February,2018