Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(a) in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975

(a)All the Gazetted and non-gazetted members of the staff of the Education Department (Primary & Secondary) including Subordinate, Ministerial and Class IV services will contribute to the fund at the rates specified against each.