Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(2) in Deputy Ministers Free Rail Travel (Concession) Rules, 1988 (2)The name of the Deputy Minister/Chief Parliamentary Secretary/Parliamentary Secretary to whom a coupon book is issued, shall be filled in by Sanctioning Authority before it is issued to him.
