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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Goa - Subsection

Section 24(1)(iv) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(iv)One member to be elected from the nominated members referred to in Class C of sub-section (1) of section 12;