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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2)(ii) in First Statutes of the University of Udaipur

(ii)He should have had active participation in Co-operative movement, i.e.. Co-operative farming or in running or managing service Co-operatives in the State of Rajasthan.