Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2) in First Statutes of the University of Udaipur

(2)Eligibility.-(i) The nominee should hold a recognised Degree or Diploma.
(ii)He should have had active participation in Co-operative movement, i.e.. Co-operative farming or in running or managing service Co-operatives in the State of Rajasthan.