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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Assam - Subsection

Section 107(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(1)It shall be incumbent on every licensed technical personnel in all matters in which he/she may be professionally consulted or engaged, to assist and cooperate with the Authority in carrying out and enforcing the provisions of these rules being at that time.