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State of Assam - Section

Section 107 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

107. Duties and responsibilities of Licensed Technical Personnel.

(1)It shall be incumbent on every licensed technical personnel in all matters in which he/she may be professionally consulted or engaged, to assist and cooperate with the Authority in carrying out and enforcing the provisions of these rules being at that time.
(2)Every technical personnel shall in every case in which he may be professionally consulted or engaged be responsible so far as his professional consultations / services are concerned with due compliance of the provisions of these rules being in force at that time.
(3)When a licensed Technical Personnel ceases to be in the employment for the development work, he shall report the case forthwith to the Authority.
(4)Licensed technical personnel shall be required to submit an affidavit cum undertaking in Form 23 for designing/ supervision in case of R.C.C. building of above 2nd floor.