Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(i) in Approval of Periphery Policy Report and other Allied Matters (i)A strip of 11 feet around the "phirni" will be treated as a "no building zone" and no construction, including a boundary wall, shall be permitted therein.
