Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] Chota Nagpur Division - Subsection Section 101(a) in Chota Nagpur Tenancy Act, 1908 (a)no tenancy shall be created with any praedial condition attached, other than rent-free tenancies with the sole condition of rendering personal service; and
