Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Chota Nagpur Division - Section

Section 101 in Chota Nagpur Tenancy Act, 1908

101. Prohibition against new praedial conditions - From and after the commencement of this Act,-

(a)no tenancy shall be created with any praedial condition attached, other than rent-free tenancies with the sole condition of rendering personal service; and
(b)no new praedial condition shall be imposed on any tenancy in existence at any time of such commencement.