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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(1)For the purpose of admission, a candidate shall have passed the qualifying examination from,
(i)the Gujarat Board; or
(ii)the Central Board of Secondary Education Board :
provided that -
(a)the school in which the candidate has studied, shall have been located in the State of Gujarat; or
(b)the school in which the candidate has studied, shall have been located in the Union Territories of Diu, Daman and Dadra Nagar Haveli and whose parents are origin of Gujarat; or
(iii)the Council of Indian School Certificate Examination, New Delhi :
provided that-
(a)the school in which the candidate has studied, shall have been located in the State of Gujarat; or
(b)the school in which the candidate has studied, shall have been located in the Union Territories of Diu, Daman and Dadra Nagar Haveli and whose parents are origin of Gujarat; or
(iv)the National Institute of Open Schooling:
provided that,
(a)the study centre/school in which the candidates has studied, shall have been located in the State of Gujarat; or
(b)the study centre/school in which the candidates has studied, shall have been located in the Union Territories of Diu, Daman and Dadra Nagar Haveli and whose parents are origin of Gujarat; or
(v)the International School Board :
provided that,
(a)the study centre/school in which the candidates has studied, shall have been located in the State of Gujarat; or
(b)the study centre/school in which the candidates has studied, shall have been located in the Union Territories of Diu, Daman and Dadra Nagar Haveli and whose parents are origin of Gujarat; and
(vi)have appeared in the Gujarat Common Entrance Test conducted in the current academic year,-
In case of,
(a)a degree in engineering or technology course, passed with minimum 45% marks (40% marks for SC/ST/SEBC candidates) in theory only or in theory and practical with Physics, Mathematics as compulsory subjects along with Chemistry or Biology or Biotechnology subject;
(b)a degree or diploma in pharmacy course, passed with minimum 45% marks (40% marks for SC/ST/SEBC candidates) in theory only or in theory and practical with Physics, Chemistry as compulsory subjects along with Mathematics or Biology or Biotechnology subject.