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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(iv) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(iv)Code Numbers which belong to one and the same centurial series have been entered on one award-sheet in serial order and for code numbers, belonging to different centurial series separate award-sheets have been used.