Section 196(2) in Andhra Pradesh Panchayat Raj Act, 1994
(2)There shall be paid to the Chairperson or Vice-Chairperson of the [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] in respect of their/his tours on duty, whether within or outside the district but not outside the State, such allowances as may be prescribed.
