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State of Andhra Pradesh - Section

Section 196 in Andhra Pradesh Panchayat Raj Act, 1994

196. Allowances for attending meeting of a [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] or a Standing Committee.

(1)There shall be paid to the non-official members of a [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] and a Standing Committee thereof such allowances as may be prescribed for attending a meeting of the [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] or such committee.
(2)There shall be paid to the Chairperson or Vice-Chairperson of the [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] in respect of their/his tours on duty, whether within or outside the district but not outside the State, such allowances as may be prescribed.