Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] Union of India - Subsection Section 38(vii) in The Bangalore Metro Railway (General) Rules, 2011 (vii)inspect the station after departure of the last train to ensure that no unauthorised persons remain on the premises and then lock all the entrances, as required;
