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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(1)
(a)The candidates who have passed qualifying examination, sixty percentage of marks obtained in theory of the subjects in the respective group after converting it to 100 combined with the forty percentage of marks obtained in the subjects of the same group in the Gujarat Common Entrance Test (GUJCET), after converting it to 100 from the total marks obtained, shall be the merit marks.
Explanation. - For the purpose of calculation of merit marks,-
(a)The marks obtained in the theory subjects of the respective group in the qualifying examination shall be converted to 100 marks and the sixty percent of such converted marks {i.e
{| | XY| x 100| }| (0.6), where the X is the marks obtained and Y is the total marks (maximum marks) in the qualifying examination).
(b)The marks obtained in relevant subjects of the Gujarat Common Entrance Test shall be converted to 100 marks and the forty percent of such converted marks {i.e
{| | AB| x 100| }| (0.4), where the A is the marks obtained and B is the total marks (maximum marks) in the Gujarat Common Entrance Test.
(c)The total of the (a) and (b) shall be the merit marks.