Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(a) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007 (a)to invite and accept applications (Form No. BBB-1) for accreditation from perspective Bus Body Builders;
