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Union of India - Section

Section 13 in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

13. Functions of Zonal Accreditation Board Secretariat.

- The following shall be the functions of Zonal Accreditation Board Secretariat.
(a)to invite and accept applications (Form No. BBB-1) for accreditation from perspective Bus Body Builders;
(b)to scrutinize applications and obtain additional information, if required;
(c)to finalise tentative category of the Bus Body Builder and inform Bus Body Builder regarding accreditation fee for that particular category;
(d)to appoint a team of assessors;
(e)to arrange assessment for accreditation as per Form No. BBB-5 to Form No. BBB-10 according to the category of the Bus Body Builder, within one month of the receipt of registration fee and the assessment charges;
(f)to put up assessed cases after due examination to the Zonal Accreditation Board for their consideration;
(g)to issue a provisional accreditation certificate as per recommendation by Zonal Accreditation Board;
(h)to coordinate all the activities related to the assessment including appointment of assessors and planning the assessment;
(i)to prepare draft agenda of cases to be put up to National Accreditation Board;
(j)to prepare and issue the final Accreditation Certificate on approval of the provisional accreditation by National Accreditation Board;
(k)to inter alia, maintain and update the following, namely:-
(a)panel of assessors;
(b)all documents; and
(c)liaison with National Accreditation Board/Zonal Accreditation Board and their members.
(l)any other function related to the activity