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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(4) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(4)The Superintendent of Centre, if he/she is satisfied that the admission card issued to a candidate has been lost or destroyed, shall issue to the candidate duplicate admission card on payment of the prescribed fee as specified in Schedule 1, which will be remitted by the Superintendent of Centre to Secretary' of the Board through a Bank Draft or through Treasury Challan as the case may be.