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State of Uttar Pradesh - Section

Section 41 in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

41. Admission cards and procedure for obtaining them.

(1)An admission card shall be issued under the signature (facile stamp) of the Secretary to each candidate who is not detained and who fulfills the condition for admission to an examination of the Board and is permitted to appear in an examination.Provided that-
(i)the admission cards for the main examination shall be issued to each candidate by the Principal of the institution.
(ii)admission card for the practical examination on form prescribed by the Board shall also be issued by the Principal to candidate for identification during practical examination :
Provided further that the admission card fox the special Back Examination shall be issued by the superintendent of Centre on production by each candidate, letter of identification from the Principal of his own institution.
(2)The admission cards shall be obtained by the candidates concerned on a working day at least 24 hours before the commencement of the examination.
(3)Every candidate shall present his/her admission card to the Superintendent of Centre or the Invigilator or Flying squad or observer whenever demanded.
(4)The Superintendent of Centre, if he/she is satisfied that the admission card issued to a candidate has been lost or destroyed, shall issue to the candidate duplicate admission card on payment of the prescribed fee as specified in Schedule 1, which will be remitted by the Superintendent of Centre to Secretary' of the Board through a Bank Draft or through Treasury Challan as the case may be.