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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Manipur - Subsection

Section 81(4) in Manipur International University Act, 2018

(4)Any kind apolitical activity either by the students or by the employees inside the University-campus or any of its related institutions either directly or indirectly is totally banned or prohibited and University shall make strict Rules and Regulations against the same.