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State of Manipur - Section

Section 81 in Manipur International University Act, 2018

81. Ban of certain things in the University and its centers.

(1)Drinking, smoking, using, selling, storing, serving, consuming, keeping or usage of any product or thing containing alcohol or tobacco or any narcotic drugs or psyehotropic substance in any manner is banned in the University, its campuses, or any of its centers, affiliated or associated colleges, schools etcetera except for the purpose of education, awareness campaigns, research or cleaning with prior written permission of the Chancellor.
(2)Any kind of ragging in the University Campus or in its affiliated / recognized institutions is totally banned and prohibited and anyone found doing/abetting ragging shall be suitably punished as per Rules and Regulations of the University.
(3)The University shall setup a committee on Sexual Harassment of Women at Workplace as per the Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 (Central Act 14 of 2013) and shall make subsequent rules regarding the same.
(4)Any kind apolitical activity either by the students or by the employees inside the University-campus or any of its related institutions either directly or indirectly is totally banned or prohibited and University shall make strict Rules and Regulations against the same.