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[Cites 0, Cited by 0] [Section 40(12)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(12)(a) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

(a)Departments of Studies
(i)Department of Tourism & Travel Management
(ii)Department of Hotel & Hospitality Management
(iii)Department of Event, Trade Fair & Exhibition Management
(iv)Such other Departments as may be established from time to time under the Statutes and assigned by the Ordinances