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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(12) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

(12)School of Tourism, Travel and Hospitality Management
(a)Departments of Studies
(i)Department of Tourism & Travel Management
(ii)Department of Hotel & Hospitality Management
(iii)Department of Event, Trade Fair & Exhibition Management
(iv)Such other Departments as may be established from time to time under the Statutes and assigned by the Ordinances
(b)Centres of Studies
(i)Centre for the Promotion of Ecological, Adventure, Health & Cultural Tourism
(ii)Centre for Pilgrimage Tourism
(iii)Such other Centres as may be established from time to time and assigned by the Ordinances