Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 158(1)] [Section 158] [Entire Act]

State of Mizoram - Subsection

Section 158(1)(ii) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(ii)"An Election Duty Certificate" if the place of duty falls within the polling areas of the constituency of his enrolment as a voter.