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[Cites 0, Cited by 0] [Section 158] [Entire Act]

State of Mizoram - Subsection

Section 158(1) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(1)A Presiding Officer, Polling Officer, other Public servant, Polling agent or any person, who being entitled to vote in the constituency but by reason of his being detailed by the Returning Officer for Election Duty outside the Polling Station where he is enrolled, may apply to the Returning Officer in a prescribed form below for-
(i)"A Postal Ballot Paper" if his place of duty falls outside the polling areas of the constituency of his enrolment as voter; and
(ii)"An Election Duty Certificate" if the place of duty falls within the polling areas of the constituency of his enrolment as a voter.
Application for Postal Ballot Paper[See Rule 158 (1) (i)]To,The Returning Officer forDistrict Council Constituency.Sir,I intend to cast my vote by post at the ensuing election to the District Council from the------------------------------Constituency.My name is entered at Serial No.------------in part No---------of the electoral roll for the---------------District Council Constituency comprised within the--------------Assembly/Parliamentary Constituency.The ballot paper may be Sent to me at the following address-Yours faithfully.Application Form for Election Duty Certificate[See Rule 158 (1) (ii)]To,The Returning Officer----------Constituency.Sir,I intend to cash my vote in person at the ensuing election to the District Council from the-------------Constituency.I have been posted on election duty within the Constituency at---------------(No. and name of the polling Station) but my name is entered at serial No.--------------Part No-----------of the electoral rolls for-----------------------District Council Constituency comprised within---------------------Assembly/Parliamentary Constituency.I request that an Election duty Certificate in form 12 B may be issued to enable me to vote at the Polling Station where I may be on duty on the Polling day it may be sent to me at the following address-
___________________________________________________ Yours faithfully,____________