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[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(1) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(1)The employees who opt not to be the employees of the institute within the stipulated period of one year under sub-section (1) of section 28 of the Act and rendered surplus shall be adjusted against the vacancy in any post located in any office under the control of the Ministry of Health and Family Welfare and carrying equivalent pay scale for appointment to which he is considered by the Appointing Authority to be suitable.