Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] State of Haryana - Subsection Section 15(1)(c) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960 (c)that the rules and orders applicable to inmates are being duly carried out.