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State of Haryana - Section

Section 15 in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

15. Weekly Inspections [Section 23(2)(g)].

(1)On one morning in every week, which shall usually be Monday, the Superintendent shall hold an inspection parade of all the inmates at which the Medical Officer shall also be present. At each such parade, the Superintendent shall satisfy himself/herself -
(a)that every inmate is provided with proper clothing and bedding;
(b)that they are clean and tidy; and
(c)that the rules and orders applicable to inmates are being duly carried out.
(2)The Superintendent shall, at every such parade, hear and enquire into any complaints and requests that the inmates may wish to make. It shall be his/her duty to hear the complaints and requests of inmates patiently and to afford them reasonable facilities for making such complaints and request.
(3)Nothing in this rule shall debar any inmate from making a complaint or request to the Superintendent at other times than at the weekly parade, and it shall be the duty of every member of the staff to produce before the Superintendent without delay an inmate desiring to see him/her.