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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(6) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(6)[ Subject to the other provisions of these rules, for admission in the academic year 2011-12, a candidate who has passed the qualifying examination and who has appeared at GUJect in the previous academic year only shall be eligible for admission to first year Bachelor of Engineering and technology, Bachelor of Pharmacy and Diploma in Pharmacy on the seats declared vacant under Rules 21.] [Added by Notification No. GH\SH\49\2011\PVS\102011\335\S, dated 13.9.2011.]