Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] UT Chandigarh - Subsection Section 15(2) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967 (2)A notice may be served upon any member either personally or by post under certificate of posting in an envelope addressed to such member.
