Section 13(2)(b) in The Mizoram Aided College Employees Rules, 1990

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Mizoram - Subsection

Section 13(2)(b) in The Mizoram Aided College Employees Rules, 1990

(b)Annual Confidential Report in respect of the Principal shall be initiated by the Director in consultation with the President of the Governing body and reviewed and accepted by the Secretary of Education, and in respect of teaching staff by the Principal and reviewed and accepted by the Director, and in respect of non-teaching staff by the Vice-Principal or by the senior-most teaching staff other than the Vice-Principal and reviewed and accepted by the Principal.

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State of Mizoram - Subsection

Section 13(2)(b) in The Mizoram Aided College Employees Rules, 1990