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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Mizoram - Subsection

Section 13(2) in The Mizoram Aided College Employees Rules, 1990

(2)Annual Confidential Report (ACR). - (a) Annual Confidential Report shall be maintained by the Principal for all the employees of the college. It shall be recorded as the end of each calendar year to show the performance of the employees during the preceding year.
(b)Annual Confidential Report in respect of the Principal shall be initiated by the Director in consultation with the President of the Governing body and reviewed and accepted by the Secretary of Education, and in respect of teaching staff by the Principal and reviewed and accepted by the Director, and in respect of non-teaching staff by the Vice-Principal or by the senior-most teaching staff other than the Vice-Principal and reviewed and accepted by the Principal.
(c)Any adverse remark made by the initiating officer in such Annual Confidential Report, an employee shall be given an opportunity to state his case to the reviewing officer who may accept or reject such statement considering the circumstances leading to the case.