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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(3) in Orissa Pani Panchayat Rules, 2003

(3)A General Body meeting shall also be held on receipt of a direction to do so from the Government or by the next higher tier of the Farmer's Organisation in respect of matters relating to urgent public importance.