Section 70B(1) in Haryana Municipal Corporation Election Rules, 1994
(1)There shall be displayed outside each polling station -(a)a notice in Hindi specifying the polling area, the electors of which are entitled to vote at that polling station; and(b)another notice in Hindi giving the names of each candidate in the same order in which the names of such candidates appear in the list of contesting candidates published under rule-31 together with the description of symbol which has been assigned to each candidate under rule 30.