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[Cites 0, Cited by 0] [Section 70B(1)] [Section 70B] [Entire Act]

State of Haryana - Subsection

Section 70B(1)(b) in Haryana Municipal Corporation Election Rules, 1994

(b)another notice in Hindi giving the names of each candidate in the same order in which the names of such candidates appear in the list of contesting candidates published under rule-31 together with the description of symbol which has been assigned to each candidate under rule 30.