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Union of India - Section

Section 2 in The Industrial Development Bank Of India General Regulations, 1994

2. Definitions .-In these regulations, unless the context otherwise requires,-

(a)"the Act "means the Industrial Development Bank of India Act, 1964 (18 of 1964);
(b)"Form "means a form appended to these regulations;
(c)"member "means a member of Executive Committee constituted under sub-section (1) of section 7 of the Act, or as the case may be, any other committee constituted under sub-section (3) of section 7 of the Act;
(d)"register "means the register of shareholders kept in one or more books of the Development Bank and includes the register of shareholders kept in computer floppies or diskettes under section 13-B of the Act;
(da)"shareholder "means a person whose name is entered in the register of shareholders under the Act, but does not include a depository;
(e)words and expressions used and not defined in these regulations but defined in the Act shall have the meanings respectively assigned to them in the Act.