Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28C] [Entire Act] State of Punjab - Subsection Section 28C(c) in The Punjab Capital (Development and Regulation) Building Rules, 1952 (c)Air conditioning equipment and other machines used for services and utilities of the building; and
