Section 28C in The Punjab Capital (Development and Regulation) Building Rules, 1952
28C. Use of Basement Storey.
- [The basement to be constructed within the prescribed coverage norms may be put to only the following use :-(a)Storage of household or other goods of ordinarily incumbustible material;(b)Storage rooms, bank-cellars etc;(c)Air conditioning equipment and other machines used for services and utilities of the building; and(d)Parking spaces.]
