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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(b) in The Chennai Metropolitan Water Supply and Sewerage Board's Sewerage Regulations, 1988

(b)Cement Mortar: Cement mortar shall consist of one part Portland cement and three parts sharp sand measured by volume thoroughly mixed with a proper proportion of clean water.