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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(1) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(1)The head teacher or the in charge head teacher of the school shall issue the certificate of completion of elementary education within one month of the completion of elementary education in the Form-5 as shown in the appendix.Provided that the private school shall stamp prominently on the certificate the number of recognition certificate issued by the competent authority.