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State of Andhra Pradesh - Section

Section 26 in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

26. Award of Certificate on completion of Elementary Education.

(1)The head teacher or the in charge head teacher of the school shall issue the certificate of completion of elementary education within one month of the completion of elementary education in the Form-5 as shown in the appendix.Provided that the private school shall stamp prominently on the certificate the number of recognition certificate issued by the competent authority.
(2)The document referred to in sub-rule (1) shall -
(a)Certify that the child has completed all courses of study prescribed under section 29 of the Act.
(b)Contain the Pupil Cumulative Record of the child and also specify achievements of the child in areas of activities beyond the prescribed course of study and may include music, dance, literature, sports, etc.