Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Nagaland - Subsection Section 24(1) in The Global Open University (Nagaland) Act, 2006 (1)The Director in-charge of operations in the State of Nagaland shall be a member of all councils of the University.
