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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(e) in "Sports Authority" (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2012

(e)Adequate precautions like spreading synthetic carpets / wooden planks / play on synthetic track / wooden flooring / Astor turf shall be taken care of by the organizers.