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[Cites 0, Cited by 0] [Section 25E(16)] [Section 25E] [Entire Act]

State of Kerala - Subsection

Section 25E(16)(c) in Kerala Finance Act, 2016

(c)in the Third Schedule,-
(i)after serial number 5A and the entries against it in columns (2) and (3), the following serial number and entries shall, respectively, be inserted, namely:-